Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 287 in The Coimbatore City Municipal Corporation Act, 1981 287. Applications of certain sections to wells. - The provisions of sections 272, 273, 274, 280, 281, 282, 284 shall, so far as may be, apply to wells.Huts
