[Cites 0, Cited by 0]
[Section 7]
[Entire Act]
State of Gujarat - Subsection
Section 7(1) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013
| (a) | Scheduled Castes [SC] | 7 % |
| (b) | Scheduled Tribes [ST] | 15 % |
| (c) | Socially and Educationally Backward Classes,including Widows and Orphan of any castes [SEBC] | 27 % |