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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(1)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(iv)to recommend to the Executive Council, general principles to be followed by the Board, in regard to the preparation of panels and appointment of Paper-Setters, Moderators, Translators, Examiners etc.;