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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Odisha - Subsection

Section 82(1)(iii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(iii)Smoke - Discharge of smoke in certain manufacturing process may perhaps be unavoidable. However, the smoke shall not be a source of nuisance and danger to public health.