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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(7) in Faridabad Complex (Regulation and Development) Act, 1971

(7)A tax or feel leviable by the year shall come into force on the first day of January, on the first day of April, on the first day of July or on the first day of October in any year, and if it comes into force on any day other than the first day of the year by which it is leviable shall be leviable by the quarter till the first day of such year then next ensuing.