Section 16(2)(a) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(a)A member, in case of urgency, may remain absent in the meeting with the prior approval of the Chairperson of the committee.

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