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Union of India - Section

Section 1693 in The Special Economic Zone Authority Rules, 2009

1693.

In exercise of the powers conferred by clauses (zb), (zc), (zd), (ze), (zf), (zg), (zh), (zi) and (zj) of sub-section (2) of section 55 of the Special Economic Zones Act, 2005 (28 of 2005) read with section 31, the Central Government hereby makes the following rules, namely :-CHAPTER - I Preliminary