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Himachal Pradesh High Court

Shaukat vs . State Of Hp on 2 August, 2024

Shaukat Vs. State of HP .

Cr.MP(M) No.1482 of 2024 02.08.2024 Present: Ms. Rekha Bansal, Advocate, vice Mr. Manohar Lal Sharma, Advocate, for the petitioner.

Mr. B.N. Sharma, Mr. R.K. Negi and Mr. Diwakar Dev Sharma, Addl. Advocates General and, Mr. Gautam Sood and Mr. Manish Thakur, Dy. Advocates General, for the respondent/State.

ASI Ranjit Singh, IO PS Nalagarh, PO Baddi, r District Solan, HP is present in person.

Mr. Shanti Swaroop, Advocate, for the complainant.

Status report filed. The same is placed on record. Copy whereof has been supplied to the learned counsel for the petitioner.

Mr. Shanti Swaroop, Advocate has put in appearance on behalf of the complainant and filed memo of appearance for today.

List for consideration on 27.08.2024.

(Bipin C. Negi) Judge 02nd August, 2024 (Gaurav Rawat) ::: Downloaded on - 05/08/2024 20:31:26 :::CIS