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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(3)(g) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(g)The parents or guardians of the deceased juvenile shall be contacted and the Superintendent shall wait for at least twenty-four hours for the arrival of relatives.