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State of Tamilnadu - Section

Section 150 in Tamil Nadu Educational Rules

150.

Trained Teachers of Secondary, Higher, Elementary, Senior and Junior Basic Grades, and holders of the Nursery, Montessory and Kindergarten Training Certificates, who possess the Government Technical Examination Certificate of the grade prescribed for the subject, are also required to undergo the full Technical Teacher's Certificate course in the subject and take the practical examination. They shall be exempt from writing the Technical Teachers' Certificate Examination in Educational Psychology, School Administration and General Methods of Teaching. Similarly, persons who have obtained a Teacher's Certificate after undergoing the regular training course in one subject if they desire to obtain a certificate in some other subject shall undergo the full Technical Teacher's Certificate course in the other subject and take the practical examination but shall be exempt from writing the Technical Teacher's Certificate Examination in Educational Psychology, School Administration and General Methods of Teaching.(Substituted by G.O. Ms. No. 1043, Education, dated the 9th May 1977.)Fee