Section 86(a) in Police Regulations, Bengal , 1943
(a)Subject to the provisions of regulation 87 police officers shall always be ready to assist beneficent public activities, provided that no interference with their duties and functions as police officers is thereby caused. An officer below the rank of Superintendent shall invariably obtain the consent of the Superintendent under whom he is serving before accepting any office in any local body or committee and, if at any time the Superintendent so directs, shall forthwith resign such office. In like manner, the Inspector-General or Deputy Inspector-General may require any Superintendent serving under him to resign any such office.
