Andhra Pradesh High Court - Amravati
Mer Educational Society vs The State Of Andhra Pradesh on 4 November, 2025
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No.: Writ Petition No.29491 of 2025
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
2. 04.11.2025 SRK, J
Heard the learned counsel for the Writ
Petitioner(s) and learned Government Pleader for
Higher Education representing respondent No.1,
learned Standing Counsel for respondent Nos.2 to 4/NCTE and learned Standing Counsel for APSCHE representing respondent No.5, in part.
At request of learned Standing Counsel for respondent Nos.2 to 4/NCTE for filing counter- affidavit, list the matter on 11.11.2025.
______ SRK, J DNB