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Andhra Pradesh High Court - Amravati

Mer Educational Society vs The State Of Andhra Pradesh on 4 November, 2025

           HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
      MAIN CASE No.: Writ Petition No.29491 of 2025

                             PROCEEDING SHEET
SL.       DATE                            ORDER                            OFFICE
NO.                                                                         NOTE
2.     04.11.2025 SRK, J
                         Heard the learned counsel for the Writ
                   Petitioner(s) and learned Government Pleader for
                   Higher Education representing respondent No.1,

learned Standing Counsel for respondent Nos.2 to 4/NCTE and learned Standing Counsel for APSCHE representing respondent No.5, in part.

At request of learned Standing Counsel for respondent Nos.2 to 4/NCTE for filing counter- affidavit, list the matter on 11.11.2025.

______ SRK, J DNB