Section 38 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987
38. Emoluments of a retired employee.
- Notwithstanding anything contained in the Statutes, the emoluments of the employee, other than the Vice-Chancellor who is recruited alter his retirement from Government Service, shall be fixed in the Vishwavidyalaya on the basis of last pay drawn minus pension and pension equivalent of death-cum-retirement gratuity, provided that the Board may in any specific case, for reasons to be recorded in writing, relax the provision under this Statute.
