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Supreme Court - Daily Orders

Shahadatkhan Akbarkhan Pathan vs Divisional Manager Gujarat State Road ... on 20 November, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.16                                 COURT NO.13                SECTION XV

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......
                                                 CC No. 20222/2015

     (Arising out of impugned final judgment and order dated 06/12/2012
     in SCA No. 29372/2007 passed by the High Court Of Gujarat At
     Ahmedabad)

     SHAHADATKHAN AKBARKHAN PATHAN                                         Petitioner(s)

                                                       VERSUS

     DIVISIONAL MANAGER
     GUJARAT STATE ROAD TRANSPORT CORPORATION                              Respondent(s)

     (With appln. (s) for c/delay in filing SLP and in refiling SLP)

     Date : 20/11/2015 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.K. SIKRI
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)
                                         Mr.   Manoj K. Mishra, Adv.
                                         Mr.   Sandeep Kr. Dwivedi, Adv.
                                         Mr.   Bheem Pratap Singh, Adv.
                                         Mr.   Chandan Mishra, Adv.

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

The special leave petition is dismissed on the ground of delay as well as on merits.




                         (Nidhi Ahuja)                           (Rajinder Kaur)
                         COURT MASTER                             COURT MASTER

Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2015.11.21
11:19:03 IST
Reason: