Supreme Court - Daily Orders
Shahadatkhan Akbarkhan Pathan vs Divisional Manager Gujarat State Road ... on 20 November, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.16 COURT NO.13 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 20222/2015
(Arising out of impugned final judgment and order dated 06/12/2012
in SCA No. 29372/2007 passed by the High Court Of Gujarat At
Ahmedabad)
SHAHADATKHAN AKBARKHAN PATHAN Petitioner(s)
VERSUS
DIVISIONAL MANAGER
GUJARAT STATE ROAD TRANSPORT CORPORATION Respondent(s)
(With appln. (s) for c/delay in filing SLP and in refiling SLP)
Date : 20/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Manoj K. Mishra, Adv.
Mr. Sandeep Kr. Dwivedi, Adv.
Mr. Bheem Pratap Singh, Adv.
Mr. Chandan Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay as well as on merits.
(Nidhi Ahuja) (Rajinder Kaur)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2015.11.21
11:19:03 IST
Reason: