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State of Tamilnadu - Section

Section 16 in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

16. Auditing.

- Audit of Accounts under the schemeThe Government shall appoint auditors to audit the accounts of the Trustee or Authorised Officer or Assistant Directors. The accounts of aforesaid shall be examined and audited once in every year by such auditors.