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Delhi High Court - Orders

Bg Tobaco Products vs Commissioner Food Safety Govt. Of Nct Of ... on 15 July, 2022

                           $~12-61.
                           *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                           12.   +    W.P.(C) 10368/2021 and C.M. No. 31897/2021
                                 BG TOBACO PRODUCTS                                 ..... Petitioner
                                                   Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                               Kohli, Senior Advocates alongwith Mr.
                                                               Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                               Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                               Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                               and Mr.Kustubh Singh, Advocates.
                                                   versus
                                 COMMISSIONER FOOD SAFETY GOVT.
                                 OF NCT OF DELHI & ORS.                             ..... Respondents
                                                   Through:    Mr. Manish Mohan and Mr. Devendra
                                                               Kumar, Advocates for UOI.
                                                               Mr. Rahul Mehra, Senior Advocate with
                                                               Mr.Gautam Narayan, ASC and Ms. Asmita
                                                               Singh, Advocate for GNCTD.
                                                               Mr. Aditya Singla and Ms. A. Sahitya
                                                               Veena, Advocates for FSSAI.
                           13.   +    W.P.(C) 4576/2020 and C.M. No. 16522/2020
                                 KAMNA INDUSTRIES PRIVATE LIMITED                   ..... Petitioner
                                                   Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                               Kohli, Senior Advocates alongwith Mr.
                                                               Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                               Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                               Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                               and Mr.Kustubh Singh, Advocates.
                                                   versus
                                 COMMISSIONER (FOOD SAFETY),
                                 DEPARTMENT OF FOOD SAFETY,
                                 GOVERNMENT OF NCT OF DELHI, & ORS                  ...... Respondents
                                                   Through:    Mr. Aditya Singla and Ms. A. Sahitya
                                                               Veena, Advocates for FSSAI.
                                                               Mr. Rahul Mehra, Senior Advocate with
                                                               Mr.Gautam Narayan, ASC and Ms. Asmita
                                                               Singh, Advocate for GNCTD.
                           14.   +    W.P.(C) 4689/2020 and C.M. No. 16882/2020
                                 VB TOBACCO PRIVATE LIMITED                                   ..... Petitioner
                                                   Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                               Kohli, Senior Advocates alongwith Mr.
                                                               Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                               Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                               Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                               and Mr.Kustubh Singh, Advocates.


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                      Versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVERNMENT OF NCT OF DELHI & ORS.                     ..... Respondents
                                                     Through:     Mr. Rajesh Gogna, CGSC with Ms. Priya
                                                                  Singh and Mr. Digvijay Prasad, Advocate.
                                                                  Mr. Rahul Mehra, Senior Advocate with
                                                                  Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                  Singh, Advocate for GNCTD.
                           15.   +     W.P.(C) 3362/2015 and C.M. Nos. 6020/2015, 9243/2015, 17726/2015,
                                 16999/2017, 17859-860/2017, 19505/2018 & 7957/2021
                                 SUGANDHI SNUFF KING PVT. LTD. & ANR.                  ..... Petitioners
                                                     Through:     Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                  Kohli, Senior Advocates alongwith Mr.
                                                                  Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                  Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                  Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                  and Mr.Kustubh Singh, Advocates.
                                                     versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI                            ..... Respondent
                                                     Through:     Mr. Kavindra Gill, Advocate for UOI.
                                                                  Mr. Aditya Singla and Ms. A. Sahitya
                                                                  Veena, Advocates for FSSAI.
                                                                  Mr. Rakesh Kumar and Mr. Sunil,
                                                                  Advocates.
                                                                  Mr. Rahul Mehra, Senior Advocate with
                                                                  Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                  Singh, Advocate for GNCTD
                                                                  Mr. Mahender Kumar Bhardwaj and
                                                                  Mr.Kunal Bhardwaj, Advocates for R-2
                                                                  Mr. Sameer Vashisht, Ms. Sanjana Nangia
                                                                  and Ms. Shreya Gupta, Advocates for
                                                                  GNCTD.
                           16.   +     W.P.(C) 4752/2020 and C.M. No. 17149/2020
                                 KRISHNA TRADERS                                       ..... Petitioner
                                                     Through:     Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                  Kohli, Senior Advocates alongwith Mr.
                                                                  Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                  Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                  Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                  and Mr.Kustubh Singh, Advocates.
                                                     versus
                                 COMMISSIONER (FOOD SAFETY), DEPARTMENT
                                 OF FOOD SAFETY, GOVERNMENT OF
                                 NCT OF DELHI, & ORS.                                  ..... Respondents


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                     Through:    Mr. Aditya Singla and Ms. A. Sahitya
                                                                Veena, Advocates for FSSAI.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           17.   +     W.P.(C) 4953/2020 and C.M. No. 17885/2020
                                 KAY PEE KHAINI PRIVATE LIMITED                      ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY), DEPARTMENT
                                 OF FOOD SAFETY, GOVERNMENT OF
                                 NCT OF DELHI, & ORS.                                ..... Respondents
                                                    Through:    Mr. Bhagvan Swarup Shukla, Mr. Kamal
                                                                deep and Mr.Sarvan Kumar, Advocates for
                                                                UOI
                                                                Mr. Aditya Singla and Ms. A. Sahitya
                                                                Veena, Advocates for FSSAI.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           18.   +     W.P.(C) 5934/2020 and C.M. No. 21448/2020
                                 SHRI RASBAHAR FRAGRANCES LLP                        ..... Petitioner
                                                    Through:
                                                    versus
                                 COMMISSIONER, FOOD SAFETY & ORS.                    ..... Respondents
                                                    Through:    Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.

                           19.   +    W.P.(C) 5387/2019 and C.M. No. 23660/2019
                                 RAJAT FOOD PRODUCTS                               ..... Petitioner
                                                   Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                               Kohli, Senior Advocates alongwith Mr.
                                                               Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                               Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                               Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                               and Mr.Kustubh Singh, Advocates.
                                                   versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI AND ORS.               ..... Respondents


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                     Through:     Mr. Ripu Daman Bhardwaj, CGSC for
                                                                 respondent No. 2/ UOI.
                                                                 Mr. Aditya Singla and Ms. A. Sahitya
                                                                 Veena, Advocates for FSSAI.
                                                                 Mr. Rahul Mehra, Senior Advocate with
                                                                 Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                 Singh, Advocate for GNCTD.
                           20.   +      W.P.(C) 5489/2019 and C.M. No. 24083/2019
                                 VISHNU TOBACCO MANUFACTURING                         ..... Petitioner
                                                     Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                 Kohli, Senior Advocates alongwith Mr.
                                                                 Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                 Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                 Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                 and Mr.Kustubh Singh, Advocates.
                                                     versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI & ORS.                    ..... Respondents
                                                     Through:    Mr. Anuj Aggarwal, Mr. Sanyam Suri,
                                                                 Ms.Ayushi Bansal and Ms. Aishwarya
                                                                 Sharma, Advocates for respondent No. 1/
                                                                 GNCTD.
                                                                 Mr. Aditya Singla and Ms. A. Sahitya
                                                                 Veena, Advocates for FSSAI.
                                                                 Mr. Rahul Mehra, Senior Advocate with
                                                                 Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                 Singh, Advocate for GNCTD.
                           21.   +      W.P.(C) 5881/2019 and C.M. No. 25550/2019
                                 K. Y. TOBACCO WORKS PRIVATE LIMITED                  ..... Petitioner
                                                     Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                 Kohli, Senior Advocates alongwith Mr.
                                                                 Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                 Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                 Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                 and Mr.Kustubh Singh, Advocates.
                                                     versus
                                 COMMISSIONER (FOOD SAFETY)
                                 DEPARTMENT OF FOOD SAFETY
                                 GOVERNMENT OF NCT OF DELHI AND ORS.                  ..... Respondents
                                                     Through:    Mr. Bhagvan Swarup Shukla, Mr. Kamal
                                                                 deep and Mr.Sarvan Kumar, Advocates for
                                                                 UOI
                                                                 Mr. Aditya Singla and Ms. A. Sahitya
                                                                 Veena, Advocates for FSSAI.
                                                                 Ms. Monika Arora and Mr. Yogesh Panwar,


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                                  Advocates for UOI.
                                                                 Mr. Rahul Mehra, Senior Advocate with
                                                                 Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                 Singh, Advocate for GNCTD.
                           22.   +      W.P.(C) 5883/2019 and C.M. Nos. 25554/2019, 15861-862/2020 &
                                 29410/2021
                                 SHAMBHU KHAINI PRIVATE LIMITED                       ..... Petitioner
                                                     Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                 Kohli, Senior Advocates alongwith Mr.
                                                                 Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                 Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                 Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                 and Mr.Kustubh Singh, Advocates.
                                                     versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVERNMENT OF NCT OF DELHI & ORS                     ..... Respondents
                                                     Through:    Mr. Aditya Singla and Ms. A. Sahitya
                                                                 Veena, Advocates for FSSAI.
                                                                 Mr. Tushar Sannu and Ms. Ritika Priya,
                                                                 Advocates for GNCTD.
                                                                 Mr. Bhagvan Swarup Shukla, Mr. Kamal
                                                                 deep and Mr.Sarvan Kumar, Advocates for
                                                                 UOI.
                                                                 Mr. Rahul Mehra, Senior Advocate with
                                                                 Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                 Singh, Advocate for GNCTD.
                           23.   +      W.P.(C) 6006/2019 and C.M. No. 25942/2019
                                 M/S S. N. AGRIFOODS PRIVATE LIMITED                  ..... Petitioner
                                                     Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                 Kohli, Senior Advocates alongwith Mr.
                                                                 Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                 Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                 Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                 and Mr.Kustubh Singh, Advocates.
                                                     versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI AND ORS.                  ..... Respondents
                                                     Through:    Mr. Vivek Goyal, Advocate for UOI.
                                                                 Mr. Aditya Singla and Ms. A. Sahitya
                                                                 Veena, Advocates for FSSAI.
                                                                 Mr. Rahul Mehra, Senior Advocate with
                                                                 Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                 Singh, Advocate for GNCTD.
                           24.   +      W.P.(C) 6010/2019 and C.M. No. 25960/2019
                                 HARSH INFINITY FLAVOUR PRIVATE LIMITED               ..... Petitioner


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                     Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI AND ORS.                 ..... Respondents
                                                    Through:    Mr. Aditya Singla and Ms. A. Sahitya
                                                                Veena, Advocates for FSSAI.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           25.   +     W.P.(C) 6018/2019 and C.M. Nos. 26034/2019 & 29618/2021
                                 JAISWAL PRODUCTS                                    ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI AND ORS.                 ..... Respondents
                                                    Through:    Mr. Aditya Singla and Ms. A. Sahitya
                                                                Veena, Advocates for FSSAI.
                                                                Ms. Monika Arora and Mr. Yogesh Panwar,
                                                                Advocates for UOI.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           26.   +     W.P.(C) 6019/2019 and C.M. Nos. 26036/2019, 15866-867/2020 &
                                 29409/2021
                                 MURARI LAL HARISH CHANDRA
                                 JAISWAL PVT. LTD.                                   ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI AND ORS.                 ..... Respondents


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                     Through:   Mr. Aditya Singla and Ms. A. Sahitya
                                                               Veena, Advocates for FSSAI.
                                                               Ms. Monika Arora and Mr. Yogesh Panwar,
                                                               Advocates for UOI.
                                                               Mr. Rahul Mehra, Senior Advocate with
                                                               Mr.Gautam Narayan, ASC and Ms. Asmita
                                                               Singh, Advocate for GNCTD.
                           27.   +    W.P.(C) 5499/2019 and C.M. No. 24144/2019
                                 RAS BAHAR FRAGRANCES LLP                            ..... Petitioner
                                                   Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                               Kohli, Senior Advocates alongwith Mr.
                                                               Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                               Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                               Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                               and Mr.Kustubh Singh, Advocates.
                                                   versus
                                 COMMISSIONER (FOOD SAFETY)
                                 DEPARTMENT OF FOOD SAFETY AND ORS.                  ..... Respondents
                                                   Through:    Mr. Ajay Digpaul, CGSC with Mr.Kamal
                                                               Digpaul and Ms. Sawati Kwatra, Advocates
                                                               for respondent No. 2/ UOI.
                                                               Mr. Aditya Singla and Ms. A. Sahitya
                                                               Veena, Advocates for FSSAI.
                                                               Mr. Rahul Mehra, Senior Advocate with
                                                               Mr.Gautam Narayan, ASC and Ms. Asmita
                                                               Singh, Advocate for GNCTD.
                           28.   +    W.P.(C) 6279/2019 and C.M. No. 26865/2019
                                 SOM GLOBAL ZARDA PRIVATE LIMITED                    ..... Petitioner
                                                   Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                               Kohli, Senior Advocates alongwith Mr.
                                                               Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                               Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                               Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                               and Mr.Kustubh Singh, Advocates.
                                                   versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI AND ORS.                 ..... Respondents
                                                   Through:    Mr. Aditya Singla and Ms. A. Sahitya
                                                               Veena, Advocates for FSSAI.
                                                               Ms. Monika Arora and Mr. Yogesh Panwar,
                                                               Advocates for UOI.
                                                               Mr. Rahul Mehra, Senior Advocate with
                                                               Mr.Gautam Narayan, ASC and Ms. Asmita
                                                               Singh, Advocate for GNCTD.
                           29.   +    W.P.(C) 7358/2019 and C.M. No. 30674/2019


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                  AFT TOBACCO PRIVATE LIMITED, THROUGH
                                 MR. PRADYUMN KUMAR JAIN, DIRECTOR                   ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI AND ORS.                 ..... Respondents
                                                    Through:    Mr. Aditya Singla and Ms. A. Sahitya
                                                                Veena, Advocates for FSSAI.
                                                                Mr. Sameer Vashisht, Ms. Sanjana Nangia
                                                                and Ms. Shreya Gupta, Advocates for
                                                                GNCTD.
                                                                Mr. T.P. Singh, Advocate.
                                                                Mr. R.V. Sinha, Advocate for respondent
                                                                No. 2.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           30.   +     W.P.(C) 7359/2019 and C.M. Nos. 30676/2019 & 25023/2020
                                 APEX FLAVOURS, THROUGH
                                 MR. ANIL KUMAR SIKKA, PROPRIETOR                    ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI AND ORS.                 ..... Respondents
                                                    Through:    Mr. R.V. Sinha, Advocate for respondent
                                                                No. 2.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           31.   +     W.P.(C) 7883/2019 and C.M. Nos. 32724/2019 & 29411/2021
                                 TRIMURTI FRAGRANCES AND
                                 FLAVOURS PRIVATE LIMITED                            ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                                 Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVRNMENT OF NCT OF DELHI & ORS.                    ..... Respondents
                                                    Through:    Mr. T.P. Singh, Advocate for respondent
                                                                No. 2/ UOI.
                                                                Mr. Aditya Singla and Ms. A. Sahitya
                                                                Veena, Advocates for FSSAI.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           32.   +     W.P.(C) 4936/2018 and C.M. Nos. 19058-059/2018
                                 SHAMBHU KHAINI PRIVATE LIMITED                      ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY) & ORS                    ..... Respondents
                                                    Through:    Mr. Ripu Daman Bhardwaj, CGSC for
                                                                respondent No. 2/ UOI.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           33.   +     W.P.(C) 4937/2018 and C.M. Nos. 19060-061/2018
                                 S N AGRIFOODS PRIVATE LIMITED                       ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY) & ORS                    ..... Respondents
                                                    Through:    Mr. Ripu Daman Bhardwaj, CGSC for
                                                                respondent No. 2/ UOI.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           34.   +     W.P.(C) 13204/2018 and C.M. No. 51263/2018
                                 SOM GLOBAL ZARDA PRIVATE LIMITED                    ..... Petitioner


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                     Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                   versus
                                 COMMISSIONER FOOD SAFETY GOVT
                                 OF NCT OF DELHI AND ORS                            ..... Respondents
                                                   Through:    Mr. Kirtiman Singh, CGSC with Mr. Waize
                                                               Ali Noor and Ms. Kunjala Bhardwaj,
                                                               Advocates for UOI
                                                               Mr. Aditya Singla and Ms. A. Sahitya
                                                               Veena, Advocates for FSSAI.
                                                               Mr. Rahul Mehra, Senior Advocate with
                                                               Mr.Gautam Narayan, ASC and Ms. Asmita
                                                               Singh, Advocate for GNCTD.
                           35.   +    W.P.(C) 1142/2017 and C.M. No. 5175/2017
                                 M/S AGGARWAL TRADERS AND ANR                       ..... Petitioners
                                                   Through:    Mr. Ashish Aggarwal and Ms. Nikita
                                                               Sharma, Advocates
                                                   versus
                                 COMMISSIONER (FOOD SAFETY),
                                 DEPARTMENT OF FOOD SAFETY                          ..... Respondent
                                                   Through:           Mr. Rahul Mehra, Senior Advocate
                                                               with Mr.Gautam Narayan, ASC and Ms.
                                                               Asmita Singh, Advocate for GNCTD.

                           36.   +     W.P.(C) 4036/2017 and C.M. No. 17756/2017
                                 A.K. TRADING CO.                                    ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY),
                                 DEPARTMENT OF FOOD SAFETY,
                                 GOVT. OF NCT OF DELHI & ORS                         ..... Respondents
                                                    Through:    Ms. Bharathi Raju, Advocate for UOI.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           37.   +     W.P.(C) 4037/2017 and C.M. No. 17758/2017


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                  M/S SHIVAM BETELNUT PRIVATE LIMITED            ..... Petitioner
                                                 Through:  Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                           Kohli, Senior Advocates alongwith Mr.
                                                           Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                           Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                           Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                           and Mr.Kustubh Singh, Advocates.
                                                 versus
                                 COMMISSIONER (FOOD SAFETY),
                                 DEPARTMENT OF NCT OF DELHI & ORS               ..... Respondents
                                                 Through:  Mr. Rahul Mehra, Senior Advocate with
                                                           Mr.Gautam Narayan, ASC and Ms. Asmita
                                                           Singh, Advocate for GNCTD.

                           38.   +     W.P.(C) 4362/2017 and C.M. No. 19044/2017
                                 SSAF ENTERPRISES                                    ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVT. OF NCT OF DELHI & ORS                         ..... Respondents
                                                    Through:    Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.

                           39.   +      W.P.(C) 4365/2017 and C.M. No. 19049/2017
                                 S.R. TRADING CO.                                     ..... Petitioner
                                                     Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                 Kohli, Senior Advocates alongwith Mr.
                                                                 Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                 Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                 Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                 and Mr.Kustubh Singh, Advocates.
                                                     versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVT. OF NCT OF DELHI & ORS                          ..... Respondents
                                                     Through:    Mr. Rahul Mehra, Senior Advocate with
                                                                 Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                 Singh, Advocate for GNCTD.

                           40.   +     W.P.(C) 3241/2016 and C.M. Nos. 13819-820/2016


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                  S.K. TOBACCO INDUSTRIES                            ..... Petitioner
                                                 Through:       Mr. Pavan Narang and Mr. Shiven Khurana,
                                                                Advocates.
                                                   versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVT. OF NCT, DELHI                                ..... Respondent
                                                   Through:    Mr. Rakesh Kumar and Mr. Sunil,
                                                               Advocates for UOI.
                                                               Mr. Sameer Vashisht, Ms. Sanjana Nangia
                                                               and Ms. Shreya Gupta, Advocates for
                                                               GNCTD.
                                                               Mr. Rahul Mehra, Senior Advocate with
                                                               Mr.Gautam Narayan, ASC and Ms. Asmita
                                                               Singh, Advocate for GNCTD.
                           41.   +    W.P.(C) 3415/2016 and C.M. Nos. 14606/2016 & 26854/2017
                                 GANDHI TOBACCO PRODUCTS                            ..... Petitioner
                                                   Through:    Mr. Pavan Narang and Mr. Shiven Khurana,
                                                               Advocates.
                                                   versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT, DELHI                           ..... Respondent
                                                   Through:    Mr. Rakesh Kumar and Mr. Sunil,
                                                               Advocates for UOI.
                                                               Mr. Rahul Mehra, Senior Advocate with
                                                               Mr.Gautam Narayan, ASC and Ms. Asmita
                                                               Singh, Advocate for GNCTD.
                           42.   +    W.P.(C) 3778/2016 and C.M. Nos. 16090-091/2016
                                 GOLDEN TOBACCO MANUFACTURING
                                 CO PRIVATE LTD                                     ..... Petitioner
                                                   Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                               Kohli, Senior Advocates alongwith Mr.
                                                               Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                               Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                               Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                               and Mr.Kustubh Singh, Advocates.
                                                   versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI                         ..... Respondent
                                                   Through:    Mr. Rakesh Kumar and Mr. Sunil,
                                                               Advocates for UOI.
                                                               Mr. Anil Soni, CGSC.
                                                               Mr. Aditya Singla and Ms. A. Sahitya
                                                               Veena, Advocates for FSSAI.
                                                               Mr. Anil Soni, CGSC.
                                                               Mr. Rahul Mehra, Senior Advocate with


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                               Singh, Advocate for GNCTD.
                           43.   +    W.P.(C) 3780/2016 and C.M. Nos. 16094-095/2016
                                 JAISWAL PRODUCTS                                   ..... Petitioner
                                                   Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                               Kohli, Senior Advocates alongwith Mr.
                                                               Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                               Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                               Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                               and Mr.Kustubh Singh, Advocates.
                                                   versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI                         ..... Respondent
                                                   Through:    Mr. Rakesh Kumar and Mr. Sunil,
                                                               Advocates for UOI.
                                                               Mr. Anil Soni, CGSC.
                                                               Mr. Rahul Mehra, Senior Advocate with
                                                               Mr.Gautam Narayan, ASC and Ms. Asmita
                                                               Singh, Advocate for GNCTD.
                           44.   +    W.P.(C) 4813/2016 and C.M. No. 20087/2016
                                 PURUSHOTTAM KUMAR ARYA                             ..... Petitioner
                                                   Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                               Kohli, Senior Advocates alongwith Mr.
                                                               Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                               Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                               Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                               and Mr.Kustubh Singh, Advocates.
                                                   versus
                                 THE COMMISSIONER (FOOD SAFETY)                     ..... Respondent
                                                   Through:    Mr. Rahul Mehra, Senior Advocate with
                                                               Mr.Gautam Narayan, ASC and Ms. Asmita
                                                               Singh, Advocate for GNCTD.

                           45.   +     W.P.(C) 4937/2016 and C.M. No. 20544/2016
                                 M/S SHIVAM BETELNUT PRIVATE LIMITED                ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    .versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI AND ANR                 ..... Respondents
                                                    Through:    Mr. Rakesh Kumar and Mr. Sunil,


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                                 Advocates for UOI.
                                                                Mr. Harish Kumar Garg, Advocate for
                                                                respondent No. 2.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           46.   +     W.P.(C) 4978/2016 and C.M. No. 20764/2016
                                 M/S S.N. AGRIFOODS PRIVATE LIMITED                  ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI AND ANR
                                                    Through:    Mr. Harish Kumar Garg, Advocate for
                                                                respondent No. 2.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           47.   +     W.P.(C) 4979/2016 and C.M. No. 20766/2016
                                 ASHOK & COMPANY PAN BAHAR LIMITED                   ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVERNMENT OF NCT OF DELHI AND ANR                  ..... Respondents
                                                    Through:    Mr. Harish Kumar Garg, Advocate for
                                                                respondent No. 2.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           48.   +     W.P.(C) 5438/2016 and C.M. Nos. 22628-629/2016
                                 VISHNU TOBACCO PRODUCTS                             ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                                 and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVT. OF NCT OF DELHI & ANR                          ..... Respondents
                                                    Through:    Mr. Mahender Kumar Bhardwaj, Advocate
                                                                for respondent No. 2.
                                                                Mr. Ripu Daman Bhardwaj, Advocate.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           49.   +     W.P.(C) 5487/2016 and C.M. Nos. 22851-852/2016
                                 SUDESH PARSHAD ARUN KUMAR                            ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVT. OF NCT OF DELHI & ANR                          ..... Respondents
                                                    Through:    Mr. Vikram Jetly and Ms. Shreya Jetly,
                                                                Advocates for respondent No.2.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           50.   +     W.P.(C) 5488/2016 and C.M. Nos. 22853-854/2016
                                 M/S SATYAPAL SHIVKUMAR                               ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVERNMENT OF NCT OF DELHI & ANR                     ..... Respondents
                                                    Through:    Mr. Vikram Jetly and Ms. Shreya Jetly,
                                                                Advocates for respondent No.2.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           51.   +     W.P.(C) 5538/2016 and C.M. No. 23111/2016
                                 M/S SHAMBHU KHAINI PVT LTD                           ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                                  Kohli, Senior Advocates alongwith Mr.
                                                                 Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                 Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                 Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                 and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVT OF NCT OF DELHI & ANR                          ..... Respondents
                                                    Through:    Mr. Tushar Sannu and Ms. Priyansha Sinha,
                                                                Advocates for GNCTD.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           52.   +     W.P.(C) 5539/2016 and C.M. No. 23113/2016
                                 M/S PRABHAT ZARDA FACTORY
                                 (INDIA) PVT. LTD.                                   ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY),
                                 DEPARTMENT OF FOOD SAFETY,
                                 GOVT. OF NCT OF DELHI & ANR                         ..... Respondents
                                                    Through:    Mr. Vikram Jetly and Ms. Shreya Jetly,
                                                                Advocates for respondent No.2.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           53.   +     W.P.(C) 5540/2016 and C.M. No. 23115/2016
                                 M/S RAJAT INDUSTRIES PRIVATE LIMITED                ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVT. OF NCT OF DELHI & ANR                         ..... Respondents
                                                    Through:    Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                            54.   +    W.P.(C) 5546/2016 and C.M. No. 23127/2016
                                 MAHALAXMIDEVI FLAVOURS
                                 PRIVATE LIMITED                                    ..... Petitioner
                                                   Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                               Kohli, Senior Advocates alongwith Mr.
                                                               Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                               Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                               Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                               and Mr.Kustubh Singh, Advocates.
                                                   versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVT. OF NCT OF DELHI & ANR                        ..... Respondents
                                                   Through:    Mr. Bhagvan Swarup Shukla, Mr. Kamal
                                                               deep and Mr.Sarvan Kumar, Advocates for
                                                               UOI
                           55.   +    W.P.(C) 5548/2016 and C.M. No. 23131/2016
                                 SOM PAN PRODUCTS PVT. LTD.                         ..... Petitioner
                                                   Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                               Kohli, Senior Advocates alongwith Mr.
                                                               Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                               Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                               Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                               and Mr.Kustubh Singh, Advocates.
                                                   .versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVT. OF NCT OF DELHI & ANR                        ..... Respondents
                                                   Through:    Mr. Rahul Mehra, Senior Advocate with
                                                               Mr.Gautam Narayan, ASC and Ms. Asmita
                                                               Singh, Advocate for GNCTD.

                           56.   +    W.P.(C) 5553/2016 and C.M. No. 23141/2016
                                 MURARI LAL HARISH CHANDRA
                                 JAISWAL PVT. LTD.                                 ..... Petitioner
                                                   Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                               Kohli, Senior Advocates alongwith Mr.
                                                               Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                               Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                               Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                               and Mr.Kustubh Singh, Advocates.
                                                   versus
                                 COMMISSIONER (FOOD SAFETY)
                                 GOVT. OF NCT OF DELHI & ANR                       ..... Respondents
                                                   Through:    Mr. Bhagvan Swarup Shukla, Mr. Kamal
                                                               deep and Mr.Sarvan Kumar, Advocates for


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                                 UOI.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           57.   +     W.P.(C) 8313/2016 and C.M. No. 34454/2016
                                 M/S MNS PERFUMES                                    ..... Petitioner
                                                    Through:
                                                    versus
                                 THE COMMISSIONER (FOOD SAFETY)                      ..... Respondent
                                                    Through:    Mr. Bhagvan Swarup Shukla and Mr.Sarvan
                                                                Kumar, Advocates for UOI.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           58.   +     W.P.(C) 10742/2016 and C.M. Nos. 42021-022/2016
                                 FOCUS TOWNSHIPS PRIVATE LIMITED                     ..... Petitioner
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVT. OF NCT OF DELHI & ANR                         ..... Respondents
                                                    Through:    Mr. Kavindra Gill, Advocate for UOI.
                                                                Mr. Rahul Mehra, Senior Advocate with
                                                                Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                Singh, Advocate for GNCTD.
                           59.   +     W.P.(C) 3674/2015 and C.M. No. 6551/2015
                                 M/S LOKNATH PRASAD GUPTA & ANR                      ..... Petitioners
                                                    Through:    Dr. Abhishek Manu Singhvi and Mr. Vivek
                                                                Kohli, Senior Advocates alongwith Mr.
                                                                Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
                                                                Gupta, Ms.Yeshi Rinchhen, Mr. Akash
                                                                Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
                                                                and Mr.Kustubh Singh, Advocates.
                                                    versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVT. OF NCT OF DELHI                               ..... Respondent
                                                    Through:    Mr. Rakesh Kumar and Mr. Sunil,
                                                                Advocates for UOI.
                                                                Mr. Aditya Singla and Ms. A. Sahitya
                                                                Veena, Advocates for FSSAI.
                                                                Mr. Rahul Mehra, Senior Advocate with


Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
                                                                  Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                 Singh, Advocate for GNCTD.
                           60.   +      W.P.(C) 3724/2015 and C.M. No. 6634/2015
                                 S.K. TABACCO INDUSTRIES                              ..... Petitioner
                                                     Through:    Mr. Pavan Narang and Mr. Shiven Khurana,
                                                                 Advocates.
                                                     versus
                                 COMMISSIONER (FOOD SAFETY),
                                 GOVT. OF NCT OF DELHI                                ..... Respondent
                                                     Through:    Mr. Pavan Narang, Mr. Shiven Khurana and
                                                                 Mr. Himanshu Sethi, Advocates.
                                                                 Mr. Rahul Mehra, Senior Advocate with
                                                                 Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                 Singh, Advocate for GNCTD.
                           61.   +      W.P.(C) 4477/2015 and C.M. Nos. 8095/2015, 17858/2017, 19525/2018,
                                 18728/2020 & 29610/2021
                                 DHARAMPAL SATYAPAL LIMITED & ORS                     ..... Petitioners
                                                     Through:    Mr. Sanjai Kumar Pathak, Mr. Arvind
                                                                 Kumar Tripathi and Mrs. Shashi Pathak,
                                                                 Advocates.
                                                     versus
                                 THE GOVERNMENT OF NCT OF DELHI                       ..... Respondent
                                                     Through:    Mr. Bhagvan Swarup Shukla and Mr.Sarvan
                                                                 Kumar, Advocates for UOI.
                                                                 Mr. Rahul Mehra, Senior Advocate with
                                                                 Mr.Gautam Narayan, ASC and Ms. Asmita
                                                                 Singh, Advocate for GNCTD.
                                 CORAM:
                                 HON'BLE MR. JUSTICE GAURANG KANTH
                                              ORDER

% 15.07.2022 List on 18.07.2022 for further arguments.

GAURANG KANTH, J JULY 15, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:19.07.2022 17:26:57