Delhi High Court - Orders
Bg Tobaco Products vs Commissioner Food Safety Govt. Of Nct Of ... on 15 July, 2022
$~12-61.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
12. + W.P.(C) 10368/2021 and C.M. No. 31897/2021
BG TOBACO PRODUCTS ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER FOOD SAFETY GOVT.
OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Manish Mohan and Mr. Devendra
Kumar, Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
13. + W.P.(C) 4576/2020 and C.M. No. 16522/2020
KAMNA INDUSTRIES PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
DEPARTMENT OF FOOD SAFETY,
GOVERNMENT OF NCT OF DELHI, & ORS ...... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
14. + W.P.(C) 4689/2020 and C.M. No. 16882/2020
VB TOBACCO PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
Versus
COMMISSIONER (FOOD SAFETY),
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Rajesh Gogna, CGSC with Ms. Priya
Singh and Mr. Digvijay Prasad, Advocate.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
15. + W.P.(C) 3362/2015 and C.M. Nos. 6020/2015, 9243/2015, 17726/2015,
16999/2017, 17859-860/2017, 19505/2018 & 7957/2021
SUGANDHI SNUFF KING PVT. LTD. & ANR. ..... Petitioners
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr. Kavindra Gill, Advocate for UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rakesh Kumar and Mr. Sunil,
Advocates.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD
Mr. Mahender Kumar Bhardwaj and
Mr.Kunal Bhardwaj, Advocates for R-2
Mr. Sameer Vashisht, Ms. Sanjana Nangia
and Ms. Shreya Gupta, Advocates for
GNCTD.
16. + W.P.(C) 4752/2020 and C.M. No. 17149/2020
KRISHNA TRADERS ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY), DEPARTMENT
OF FOOD SAFETY, GOVERNMENT OF
NCT OF DELHI, & ORS. ..... Respondents
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
17. + W.P.(C) 4953/2020 and C.M. No. 17885/2020
KAY PEE KHAINI PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY), DEPARTMENT
OF FOOD SAFETY, GOVERNMENT OF
NCT OF DELHI, & ORS. ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, Mr. Kamal
deep and Mr.Sarvan Kumar, Advocates for
UOI
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
18. + W.P.(C) 5934/2020 and C.M. No. 21448/2020
SHRI RASBAHAR FRAGRANCES LLP ..... Petitioner
Through:
versus
COMMISSIONER, FOOD SAFETY & ORS. ..... Respondents
Through: Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
19. + W.P.(C) 5387/2019 and C.M. No. 23660/2019
RAJAT FOOD PRODUCTS ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
Through: Mr. Ripu Daman Bhardwaj, CGSC for
respondent No. 2/ UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
20. + W.P.(C) 5489/2019 and C.M. No. 24083/2019
VISHNU TOBACCO MANUFACTURING ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Anuj Aggarwal, Mr. Sanyam Suri,
Ms.Ayushi Bansal and Ms. Aishwarya
Sharma, Advocates for respondent No. 1/
GNCTD.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
21. + W.P.(C) 5881/2019 and C.M. No. 25550/2019
K. Y. TOBACCO WORKS PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
DEPARTMENT OF FOOD SAFETY
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, Mr. Kamal
deep and Mr.Sarvan Kumar, Advocates for
UOI
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Ms. Monika Arora and Mr. Yogesh Panwar,
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
22. + W.P.(C) 5883/2019 and C.M. Nos. 25554/2019, 15861-862/2020 &
29410/2021
SHAMBHU KHAINI PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVERNMENT OF NCT OF DELHI & ORS ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Tushar Sannu and Ms. Ritika Priya,
Advocates for GNCTD.
Mr. Bhagvan Swarup Shukla, Mr. Kamal
deep and Mr.Sarvan Kumar, Advocates for
UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
23. + W.P.(C) 6006/2019 and C.M. No. 25942/2019
M/S S. N. AGRIFOODS PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Vivek Goyal, Advocate for UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
24. + W.P.(C) 6010/2019 and C.M. No. 25960/2019
HARSH INFINITY FLAVOUR PRIVATE LIMITED ..... Petitioner
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
25. + W.P.(C) 6018/2019 and C.M. Nos. 26034/2019 & 29618/2021
JAISWAL PRODUCTS ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Ms. Monika Arora and Mr. Yogesh Panwar,
Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
26. + W.P.(C) 6019/2019 and C.M. Nos. 26036/2019, 15866-867/2020 &
29409/2021
MURARI LAL HARISH CHANDRA
JAISWAL PVT. LTD. ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Ms. Monika Arora and Mr. Yogesh Panwar,
Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
27. + W.P.(C) 5499/2019 and C.M. No. 24144/2019
RAS BAHAR FRAGRANCES LLP ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
DEPARTMENT OF FOOD SAFETY AND ORS. ..... Respondents
Through: Mr. Ajay Digpaul, CGSC with Mr.Kamal
Digpaul and Ms. Sawati Kwatra, Advocates
for respondent No. 2/ UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
28. + W.P.(C) 6279/2019 and C.M. No. 26865/2019
SOM GLOBAL ZARDA PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Ms. Monika Arora and Mr. Yogesh Panwar,
Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
29. + W.P.(C) 7358/2019 and C.M. No. 30674/2019
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
AFT TOBACCO PRIVATE LIMITED, THROUGH
MR. PRADYUMN KUMAR JAIN, DIRECTOR ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Sameer Vashisht, Ms. Sanjana Nangia
and Ms. Shreya Gupta, Advocates for
GNCTD.
Mr. T.P. Singh, Advocate.
Mr. R.V. Sinha, Advocate for respondent
No. 2.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
30. + W.P.(C) 7359/2019 and C.M. Nos. 30676/2019 & 25023/2020
APEX FLAVOURS, THROUGH
MR. ANIL KUMAR SIKKA, PROPRIETOR ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. R.V. Sinha, Advocate for respondent
No. 2.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
31. + W.P.(C) 7883/2019 and C.M. Nos. 32724/2019 & 29411/2021
TRIMURTI FRAGRANCES AND
FLAVOURS PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVRNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. T.P. Singh, Advocate for respondent
No. 2/ UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
32. + W.P.(C) 4936/2018 and C.M. Nos. 19058-059/2018
SHAMBHU KHAINI PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY) & ORS ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC for
respondent No. 2/ UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
33. + W.P.(C) 4937/2018 and C.M. Nos. 19060-061/2018
S N AGRIFOODS PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY) & ORS ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC for
respondent No. 2/ UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
34. + W.P.(C) 13204/2018 and C.M. No. 51263/2018
SOM GLOBAL ZARDA PRIVATE LIMITED ..... Petitioner
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER FOOD SAFETY GOVT
OF NCT OF DELHI AND ORS ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with Mr. Waize
Ali Noor and Ms. Kunjala Bhardwaj,
Advocates for UOI
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
35. + W.P.(C) 1142/2017 and C.M. No. 5175/2017
M/S AGGARWAL TRADERS AND ANR ..... Petitioners
Through: Mr. Ashish Aggarwal and Ms. Nikita
Sharma, Advocates
versus
COMMISSIONER (FOOD SAFETY),
DEPARTMENT OF FOOD SAFETY ..... Respondent
Through: Mr. Rahul Mehra, Senior Advocate
with Mr.Gautam Narayan, ASC and Ms.
Asmita Singh, Advocate for GNCTD.
36. + W.P.(C) 4036/2017 and C.M. No. 17756/2017
A.K. TRADING CO. ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
DEPARTMENT OF FOOD SAFETY,
GOVT. OF NCT OF DELHI & ORS ..... Respondents
Through: Ms. Bharathi Raju, Advocate for UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
37. + W.P.(C) 4037/2017 and C.M. No. 17758/2017
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
M/S SHIVAM BETELNUT PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
DEPARTMENT OF NCT OF DELHI & ORS ..... Respondents
Through: Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
38. + W.P.(C) 4362/2017 and C.M. No. 19044/2017
SSAF ENTERPRISES ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ORS ..... Respondents
Through: Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
39. + W.P.(C) 4365/2017 and C.M. No. 19049/2017
S.R. TRADING CO. ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ORS ..... Respondents
Through: Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
40. + W.P.(C) 3241/2016 and C.M. Nos. 13819-820/2016
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
S.K. TOBACCO INDUSTRIES ..... Petitioner
Through: Mr. Pavan Narang and Mr. Shiven Khurana,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT, DELHI ..... Respondent
Through: Mr. Rakesh Kumar and Mr. Sunil,
Advocates for UOI.
Mr. Sameer Vashisht, Ms. Sanjana Nangia
and Ms. Shreya Gupta, Advocates for
GNCTD.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
41. + W.P.(C) 3415/2016 and C.M. Nos. 14606/2016 & 26854/2017
GANDHI TOBACCO PRODUCTS ..... Petitioner
Through: Mr. Pavan Narang and Mr. Shiven Khurana,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT, DELHI ..... Respondent
Through: Mr. Rakesh Kumar and Mr. Sunil,
Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
42. + W.P.(C) 3778/2016 and C.M. Nos. 16090-091/2016
GOLDEN TOBACCO MANUFACTURING
CO PRIVATE LTD ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr. Rakesh Kumar and Mr. Sunil,
Advocates for UOI.
Mr. Anil Soni, CGSC.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Anil Soni, CGSC.
Mr. Rahul Mehra, Senior Advocate with
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
43. + W.P.(C) 3780/2016 and C.M. Nos. 16094-095/2016
JAISWAL PRODUCTS ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr. Rakesh Kumar and Mr. Sunil,
Advocates for UOI.
Mr. Anil Soni, CGSC.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
44. + W.P.(C) 4813/2016 and C.M. No. 20087/2016
PURUSHOTTAM KUMAR ARYA ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
THE COMMISSIONER (FOOD SAFETY) ..... Respondent
Through: Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
45. + W.P.(C) 4937/2016 and C.M. No. 20544/2016
M/S SHIVAM BETELNUT PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
.versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ANR ..... Respondents
Through: Mr. Rakesh Kumar and Mr. Sunil,
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
Advocates for UOI.
Mr. Harish Kumar Garg, Advocate for
respondent No. 2.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
46. + W.P.(C) 4978/2016 and C.M. No. 20764/2016
M/S S.N. AGRIFOODS PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ANR
Through: Mr. Harish Kumar Garg, Advocate for
respondent No. 2.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
47. + W.P.(C) 4979/2016 and C.M. No. 20766/2016
ASHOK & COMPANY PAN BAHAR LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ANR ..... Respondents
Through: Mr. Harish Kumar Garg, Advocate for
respondent No. 2.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
48. + W.P.(C) 5438/2016 and C.M. Nos. 22628-629/2016
VISHNU TOBACCO PRODUCTS ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Mahender Kumar Bhardwaj, Advocate
for respondent No. 2.
Mr. Ripu Daman Bhardwaj, Advocate.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
49. + W.P.(C) 5487/2016 and C.M. Nos. 22851-852/2016
SUDESH PARSHAD ARUN KUMAR ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Vikram Jetly and Ms. Shreya Jetly,
Advocates for respondent No.2.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
50. + W.P.(C) 5488/2016 and C.M. Nos. 22853-854/2016
M/S SATYAPAL SHIVKUMAR ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVERNMENT OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Vikram Jetly and Ms. Shreya Jetly,
Advocates for respondent No.2.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
51. + W.P.(C) 5538/2016 and C.M. No. 23111/2016
M/S SHAMBHU KHAINI PVT LTD ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVT OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Tushar Sannu and Ms. Priyansha Sinha,
Advocates for GNCTD.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
52. + W.P.(C) 5539/2016 and C.M. No. 23113/2016
M/S PRABHAT ZARDA FACTORY
(INDIA) PVT. LTD. ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
DEPARTMENT OF FOOD SAFETY,
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Vikram Jetly and Ms. Shreya Jetly,
Advocates for respondent No.2.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
53. + W.P.(C) 5540/2016 and C.M. No. 23115/2016
M/S RAJAT INDUSTRIES PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
54. + W.P.(C) 5546/2016 and C.M. No. 23127/2016
MAHALAXMIDEVI FLAVOURS
PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, Mr. Kamal
deep and Mr.Sarvan Kumar, Advocates for
UOI
55. + W.P.(C) 5548/2016 and C.M. No. 23131/2016
SOM PAN PRODUCTS PVT. LTD. ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
.versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
56. + W.P.(C) 5553/2016 and C.M. No. 23141/2016
MURARI LAL HARISH CHANDRA
JAISWAL PVT. LTD. ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, Mr. Kamal
deep and Mr.Sarvan Kumar, Advocates for
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
57. + W.P.(C) 8313/2016 and C.M. No. 34454/2016
M/S MNS PERFUMES ..... Petitioner
Through:
versus
THE COMMISSIONER (FOOD SAFETY) ..... Respondent
Through: Mr. Bhagvan Swarup Shukla and Mr.Sarvan
Kumar, Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
58. + W.P.(C) 10742/2016 and C.M. Nos. 42021-022/2016
FOCUS TOWNSHIPS PRIVATE LIMITED ..... Petitioner
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Kavindra Gill, Advocate for UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
59. + W.P.(C) 3674/2015 and C.M. No. 6551/2015
M/S LOKNATH PRASAD GUPTA & ANR ..... Petitioners
Through: Dr. Abhishek Manu Singhvi and Mr. Vivek
Kohli, Senior Advocates alongwith Mr.
Nalin Talwar, Mr.Sunil Tyagi, Mr. Manoj
Gupta, Ms.Yeshi Rinchhen, Mr. Akash
Yadav, Mr.Juvas Rawal, Mr. Naman Dutt
and Mr.Kustubh Singh, Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI ..... Respondent
Through: Mr. Rakesh Kumar and Mr. Sunil,
Advocates for UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate with
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:19.07.2022
17:26:57
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
60. + W.P.(C) 3724/2015 and C.M. No. 6634/2015
S.K. TABACCO INDUSTRIES ..... Petitioner
Through: Mr. Pavan Narang and Mr. Shiven Khurana,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI ..... Respondent
Through: Mr. Pavan Narang, Mr. Shiven Khurana and
Mr. Himanshu Sethi, Advocates.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
61. + W.P.(C) 4477/2015 and C.M. Nos. 8095/2015, 17858/2017, 19525/2018,
18728/2020 & 29610/2021
DHARAMPAL SATYAPAL LIMITED & ORS ..... Petitioners
Through: Mr. Sanjai Kumar Pathak, Mr. Arvind
Kumar Tripathi and Mrs. Shashi Pathak,
Advocates.
versus
THE GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr. Bhagvan Swarup Shukla and Mr.Sarvan
Kumar, Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate with
Mr.Gautam Narayan, ASC and Ms. Asmita
Singh, Advocate for GNCTD.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 15.07.2022 List on 18.07.2022 for further arguments.
GAURANG KANTH, J JULY 15, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:19.07.2022 17:26:57