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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Information Technology (Certifying Authority) Regulations, 2001

(2)The above disclosure shall be made available to the Controller through filling up of online forms on the web site of the Controller on the date and time the information is made public. The CertifyingAuthority shall digitally sign the information.