Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 5 in The Petroleum and Natural Gas Regulatory Board (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2006

5. GPF or CPF, Pension and Gratuity.

- The Chairperson and Members would be governed by contributory Provident Fund Rules and no option to subscribe under GPF Rules will be available. Additional Pension and Gratuity will not be admissible for service rendered in the Regulatory Authority.