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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Postgraduate Medical Education Regulations, 2000

(3)Diplomas - The period of training for obtaining a postgraduate Diploma shall be two completed years including the examination period.[Migration - Under no circumstance, Migration/transfer of student undergoing any Post Graduate Degree/Diploma/Super Specialty course shall be permitted by any University/Authority] [Substituted by Notification No. MCI-18(1)/2008-Medical/29544, dated 20.10.2008, (w.e.f. 22.8.2008).]Migration/transfer of students undergoing any postgraduate course - degree/diploma shall not be permitted by any university or any authority.