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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2) in Jammu and Kashmir, Information Technology (Electronic Service Delivery) Rules, 2013

(2)The competent authorities shall inform the Director of Electronic Service Delivery immediately with respect to retirements , transfers, suspensions or termination from services of employees holding positions of signing authorities.