Supreme Court - Daily Orders
Attingal Amateur Athletic Association vs Kerala Sports Council on 5 December, 2024
Bench: J.K. Maheshwari, Rajesh Bindal
ITEM NO.33 COURT NO.7 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 17945/2022
[Arising out of impugned final judgment and order dated 25-05-2022
in AS No. 287/1998 passed by the High Court of Kerala at Ernakulam]
ATTINGAL AMATEUR ATHLETIC ASSOCIATION & ORS. Petitioner(s)
VERSUS
KERALA SPORTS COUNCIL & ORS. Respondent(s)
Date : 05-12-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s)
Mr. V. Chitambresh, Sr. Adv.
Mr. Karthik S.D, Adv.
Mr. John Mathew, AOR
For Respondent(s)
Mr. Vipin Nair, AOR
Ms. M.B. Ramya, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1) Learned senior counsel appearing for the petitioners prays for and is granted four weeks’ time to file rejoinder affidavit.
2) List the matter on 27th January, 2025.
(NIDHI AHUJA) (NAND KISHOR)
AR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2024.12.07
14:25:20 IST
Reason: