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State of Uttar Pradesh - Section

Section 32 in Regulations Under the U.P. Intermediate Education Act, 1921

(32)For the purpose of teaching experience for any post, consideration shall be made on all such experiences which applicant has earned by working in the capacity of a teacher in any recognised institution which includes primary school also Experience earned as a teacher in any recognised pre-primaiy school shall be considered only for the post of teacher in J.T.C./B.T.C. grade. If the applicant was applied for a post other than the Head of the institution then, for "teaching experience" his experience of working as Head Master or Principal of any recognised institution may also be considered.