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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2) in Purba Medinipur University Act, 2017

(2)The State Government shall in every such case of inspection or enquiry, give previous notice to the University or to such college or institution as the case may be, of its intention to cause such inspection or enquiry.