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[Cites 0, Cited by 1] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996

(2)The Board may grant loan or subsidy to a lcoal authority or an employer in aid of any scheme approved by the State Government for the purpose connected with the welfare of building workers in any establishment.