Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 14 in The Punjab School Education Board Travelling Allowance Regulations

14.

If a member resides or is on duty outside the territorial jurisdiction of the Board, he shall be entitled to T.A. only from and to the point at which he enters and leaves the territorial jurisdiction of the Punjab Board.