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State of Himachal Pradesh - Section

Section 40 in Himachal Pradesh Co-Operative Societies Rules, 1971

40. Proportion of individuals and societies for constituting committee.

- In a Co-operative Society, the membership of which is not exclusively confined to individuals, the representation of individuals and societies on the committee and the general body shall be such as may be laid down in the bye-laws of the Co-operative Society.