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Kerala High Court

Thorakkattu Sabareesh vs Yamuna Alias Yamunadevi on 27 November, 2012

Author: V. Chitambaresh

Bench: V.Chitambaresh

       

  

  

 
 
                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT:

                    THE HONOURABLE MR.JUSTICE V.CHITAMBARESH

             TUESDAY, THE 27TH DAY OF NOVEMBER 2012/6TH AGRAHAYANA 1934

                                 OP(C).No. 4019 of 2012 (O)
                                    --------------------------
                    IA.NO.624/2008 IN OS.28/1998 of SUB COURT, TIRUR

PETITIONER(S):
-------------

          1. THORAKKATTU SABAREESH,
             S/O.RAMACHANDRAN, THORAKKATTU HOUSE
             NAGALASSERRY AMSOM, THOZHUKKADU DESAM
             OTTAPPALAM TALUK, PALGHAT DISTRICT P.O.
             KOOTTANAD-679 533.

          2. THORAKKATTU SAKTHEESH
             S/O.RAMACHANDRAN, THORAKKATTU HOUSE
             NAGALASSERRY AMSOM, THOZHUKKADU DESAM
             OTTAPPALAM TALUK, PALGHAT DISTRICT P.O.
             KOOTTANAD-679 533.

             BY ADVS.SRI.N.SUBRAMANIAM
                    SRI.M.S.NARAYANAN
                    SRI.P.T.GIRIJAN
                    SMT.USHA NARAYANAN


RESPONDENT(S):
--------------

          1. YAMUNA ALIAS YAMUNADEVI,
             W/O.DINESAN, AMBALIPARAMBIL HOUSE, VALLIKUNNU
             THIRURANGADI P.O., ATHANIKKAL-673 314, KOOTTANAD.

          2. MADHAVAI
             W/O.LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
             KATTIPARUTHI AMSOM & DESOM P.O.
             VALANCHERY-676 552, TIRUR TALUK
             MALAPPURAM DISTRICT.

          3. SARADA
             D/O.LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
             W/O.PURUSHOTHAMAN, KRISHNA THULASI, THOZHUVANOOR
             VATTAPPARA- MALAPPURAM DISTRICT.

          4. DROWPADI
             D/O.LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
             KATTIPARUTHI AMSOM AND DESOM P.O.
             VALANCHERY-676 552,TIRUR TALUK
             MALAPPURAM DISTRICT.

OP(C) NO. 4019/2012


      5.     GEETHA
             D/O.LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
             KATTIPARUTHI AMSOM AND DESOM P.O.
             VALANCHERY-676 552,TIRUR TALUK
             MALAPPURAM DISTRICT.

      6.     SUSHEELA
              D/O.LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
             W/O.HARIDASAN K.A.
              KUTTIYIL HOUSE (ATHIRA) P.O.VETTOM, 676 102, TIRUR
             MALAPPURAM DISTRICT.

      7.     SHEEBA, D/O. LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
             W/O. K.V. SAJEEV, "SAJEEV BHAVAN",
             SOUTH NALUVAZHY, N. PARUR
             ERNAKULAM DISTRICT 683 513.

      8.     DR. SHINI, D/O. LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
             T.R.K. NIVAS, P.O. VALANCHERY 676 552
             TIRUR TALUK, MALAPPURAM DISTRICT.

      9.     NELLIKKATTU GOPALAKRISHNAN NAIR,
             NELLIKKATTU HOUSE, S/O. NARAYANAN NAIR,
             P.O., VALIAKUNNU 676 552. TIRUR TALUK
             MALAPPURAM DISTRICT.

      10.    NELLIKKATTU VIJAYAN, S/O. GOVINDAN NAIR,
             NELLIKKATTU HOUSE, P.O., EDAYOOR 676 554
             MALAPPURAM DISTRICT.

      11.    VELLANGOTTU VEERANKUTTI HAJI
             S/O. AHAMED KUTTY HAJI,
             PARAPARAMBIL VELLANGOTTU HOUSE,
             P.O. THALAKKADATHOOR 676 103
             MALAPPURAM DISTRICT.

      12.    THEKKUMBATTU ABDU, S/O. MAMMI HAJI
             KOORIPARAMBIL, THEKKUMBATTU HOUSE
             PAINKANNOOR 679 571, KUTTIPURAM AMSOM
             MALAPPURAM DISTRICT.

      13.    VAZHAPPILLI FRANCIS, S/O. THOMAS,
             VAZHAPPILLI HOUSE, P.O. PERAKOM
             CHAVAKKAD TALUK, TRICHUR DISTRCT 680 506.

      14.    PULIKKA PARAMBIL SAIDALI, S/O. MAMMAD,
             PULIKKAPARAMBIL HOUSE, PAINKANNOOR,
             KUTTIPPURAM 679 571, MALAPPURAM DISTRICT.

      15.    KUNHI MOHAMMED, S/O. MAMMAD,
             PULIKKA PARAMBIL HOUSE, PAIKANNOR DESOM
             PAIKANNOR, KUTTIPPURAM 679 571
             MALAPPURAM DISTRICT.

OP(C) NO. 4019/2012


      16.    MUSTAFFA, S/O. MAMMAD,
             PULIKKA PARAMBIL HOUSE,
             KATTIPPARUTHI AMSOM DESOM
             KUTTIPPURAM P.O. 679 571
             MALAPPURAM DISTRICT.

      17.    MAMMIKUTTY, S/O. MAMMAD,
             PULIKKAPARAMBIL HOUSE,
             KATTIPPARUTHI AMSOM DESOM
             KUTTIPPURAM P.O. 679 571
             MALAPPURAM DISTRICT.

      18.    PATHUTTY, W/O. MOHAMMED KUTTY,
             KATTIPARUTHI AMSOM DESOM
             KUTTIPPURAM P.O. 679 571
             MALAPPURAM DISTRICT PRESENTLY RESIDING AT
             KUNNAKKATTIL HOUSE, MANCHOLA
             P.O. KALPAKANCHERY 676 551
             MALAPPURAM DISTRICT.

      19.    ABDUL KADER, S/O. MAMMAD,
             PULIKKAPARAMBIL HOUSE, KATTIPARUTHI AMSOM DESOM
             KUTTIPPURAM P.O. 679 571
             MALAPPURAM DISTRICT.

      20.    KADEEJA, D/O. MAMMAD,
             W/O. KUNHI PARI, PRESENTLY RESIDING AT
             PUZHANTHINDATHU HOUSE, MOOZHIKKAL,
             P.O. CHELAVOOR 673 571
             KOZHIKODE DISTRICT.

      21.    DEVAYANI, W/O. LATE THOREKKATTU KONDERAN
             (P.T.S.), THORAKKATTU HOUSE, PAIKANNOOR 679 571
             TIRUR TALUK, MALAPPURAM DISTRICT.

      22.    RAMACHANDRAN, S/O. LATE KONDERAN
             THORAKKATTU HOUSE, KOOTTANAD,
             P.O. KOOTTANAD 679 533. TIRUR TALUK
             MALAPPURAM DISTRICT.

      23.    VIJAYAN, S/O. LATE KONDERAN
             THORAKKATTU HOUSE, KOTTANAD P.O.,
             KOOTTANAD 679 533, TIRUR TALUK
             MALAPPURAM DISTRICT.

      24.    RAVEENDRANATH, S/O. LATE KONDERAN
             THORAKKATTU HOUSE, PAIKANNOOR 679 571
             TIRUR TALUK, (VIA) KUTTIPPURAM,
             MALAPPURAM DISTRICT.

      25.    SASIDHARAN ALIAS AZIZ, S/O. LATE KONDERAN,
             THORAKKATTU HOUSE, POOKKATRI DESOM,
             P.O. EDAYOOR 676 554
             MALAPPURAM DISTRICT.

OP(C) NO. 4019/2012


      26.    SANKARALAL, S/O. LATE KONDERAN
             THORAKKATTU HOUSE, (VIA) KUTTIPPURAM
             PAIKANNOOR 679 571, TIRUR TALUK
             MALAPPURAM DISTRICT.

      27.    MINI, D/O. LATE KONDERAN AND W/O. GOPALAKRISHNAN,
             PRESENTLY RESIDING AT KUTTATHU HOUSE,
             P.O. EDAPPAL 679 576, TIRUR TALUK
             MALAPPURAM DISTRICT.

      28.    GANGA DEVI, D/O. LATE KONDERAN,
             W/O. MADANAN, PRESENTLY RESIDING AT
             PULLANIKKATTIL HOUSE, KOZHIKKOTTERI DESAM
             P.O. PATTAMBI 679 303, OTTAPPALAM TALUK
             PALAKKAD DISTRICT.

       THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 27-11-2012, THE COURT
      ON THE SAME DAY DELIVERED THE FOLLOWING:

OP(C) NO. 4019/2012

                               APPENDIX


PETITIONER(S) EXHIBITS

EXHIBIT P1.   TRUE COPY OF THE ORDER IN IA NO.624/2008 IN OS NO.28/1998 OF THE
             COURT OF THE SUBORDINATE JUDGE, TIRUR.



RESPONDENTS' EXHIBITS : NIL


                                                          /TRUE COPY/


                                                          P.A. TO JUDGE.



                   V. CHITAMBARESH, J
                  --------------------------------
                  OP(C) NO. 4019 OF 2012
                 ------------------------------------
            Dated this the 27th day of November, 2012


                           JUDGMENT

The petitioners sought to come on record as the legal heirs of the deceased 30th defendant in a suit for partition on the basis of a registered 'Will' dated 25.06.2005. The court below has by the order impugned dismissed the application for impleading on the premise that the execution of the 'Will' has not been duly proved.

2. The proceedings for impleadment under Order 22 Rule 5 are purely summary in nature and any finding on the 'Will' will not operate as res judicata in a subsequent suit. The petitioners are strangers to the suit and are at liberty to file a fresh suit for declaration of their right on the basis of the 'Will' notwithstanding the finding in the order impugned.

The Original Petition is disposed of subject to the above reservation.

V. CHITAMBARESH JUDGE ncd