Kerala High Court
Thorakkattu Sabareesh vs Yamuna Alias Yamunadevi on 27 November, 2012
Author: V. Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
TUESDAY, THE 27TH DAY OF NOVEMBER 2012/6TH AGRAHAYANA 1934
OP(C).No. 4019 of 2012 (O)
--------------------------
IA.NO.624/2008 IN OS.28/1998 of SUB COURT, TIRUR
PETITIONER(S):
-------------
1. THORAKKATTU SABAREESH,
S/O.RAMACHANDRAN, THORAKKATTU HOUSE
NAGALASSERRY AMSOM, THOZHUKKADU DESAM
OTTAPPALAM TALUK, PALGHAT DISTRICT P.O.
KOOTTANAD-679 533.
2. THORAKKATTU SAKTHEESH
S/O.RAMACHANDRAN, THORAKKATTU HOUSE
NAGALASSERRY AMSOM, THOZHUKKADU DESAM
OTTAPPALAM TALUK, PALGHAT DISTRICT P.O.
KOOTTANAD-679 533.
BY ADVS.SRI.N.SUBRAMANIAM
SRI.M.S.NARAYANAN
SRI.P.T.GIRIJAN
SMT.USHA NARAYANAN
RESPONDENT(S):
--------------
1. YAMUNA ALIAS YAMUNADEVI,
W/O.DINESAN, AMBALIPARAMBIL HOUSE, VALLIKUNNU
THIRURANGADI P.O., ATHANIKKAL-673 314, KOOTTANAD.
2. MADHAVAI
W/O.LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
KATTIPARUTHI AMSOM & DESOM P.O.
VALANCHERY-676 552, TIRUR TALUK
MALAPPURAM DISTRICT.
3. SARADA
D/O.LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
W/O.PURUSHOTHAMAN, KRISHNA THULASI, THOZHUVANOOR
VATTAPPARA- MALAPPURAM DISTRICT.
4. DROWPADI
D/O.LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
KATTIPARUTHI AMSOM AND DESOM P.O.
VALANCHERY-676 552,TIRUR TALUK
MALAPPURAM DISTRICT.
OP(C) NO. 4019/2012
5. GEETHA
D/O.LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
KATTIPARUTHI AMSOM AND DESOM P.O.
VALANCHERY-676 552,TIRUR TALUK
MALAPPURAM DISTRICT.
6. SUSHEELA
D/O.LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
W/O.HARIDASAN K.A.
KUTTIYIL HOUSE (ATHIRA) P.O.VETTOM, 676 102, TIRUR
MALAPPURAM DISTRICT.
7. SHEEBA, D/O. LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
W/O. K.V. SAJEEV, "SAJEEV BHAVAN",
SOUTH NALUVAZHY, N. PARUR
ERNAKULAM DISTRICT 683 513.
8. DR. SHINI, D/O. LATE THORAKKATTU KRISHNAN ALIAS KUNHI KRISHNAN
T.R.K. NIVAS, P.O. VALANCHERY 676 552
TIRUR TALUK, MALAPPURAM DISTRICT.
9. NELLIKKATTU GOPALAKRISHNAN NAIR,
NELLIKKATTU HOUSE, S/O. NARAYANAN NAIR,
P.O., VALIAKUNNU 676 552. TIRUR TALUK
MALAPPURAM DISTRICT.
10. NELLIKKATTU VIJAYAN, S/O. GOVINDAN NAIR,
NELLIKKATTU HOUSE, P.O., EDAYOOR 676 554
MALAPPURAM DISTRICT.
11. VELLANGOTTU VEERANKUTTI HAJI
S/O. AHAMED KUTTY HAJI,
PARAPARAMBIL VELLANGOTTU HOUSE,
P.O. THALAKKADATHOOR 676 103
MALAPPURAM DISTRICT.
12. THEKKUMBATTU ABDU, S/O. MAMMI HAJI
KOORIPARAMBIL, THEKKUMBATTU HOUSE
PAINKANNOOR 679 571, KUTTIPURAM AMSOM
MALAPPURAM DISTRICT.
13. VAZHAPPILLI FRANCIS, S/O. THOMAS,
VAZHAPPILLI HOUSE, P.O. PERAKOM
CHAVAKKAD TALUK, TRICHUR DISTRCT 680 506.
14. PULIKKA PARAMBIL SAIDALI, S/O. MAMMAD,
PULIKKAPARAMBIL HOUSE, PAINKANNOOR,
KUTTIPPURAM 679 571, MALAPPURAM DISTRICT.
15. KUNHI MOHAMMED, S/O. MAMMAD,
PULIKKA PARAMBIL HOUSE, PAIKANNOR DESOM
PAIKANNOR, KUTTIPPURAM 679 571
MALAPPURAM DISTRICT.
OP(C) NO. 4019/2012
16. MUSTAFFA, S/O. MAMMAD,
PULIKKA PARAMBIL HOUSE,
KATTIPPARUTHI AMSOM DESOM
KUTTIPPURAM P.O. 679 571
MALAPPURAM DISTRICT.
17. MAMMIKUTTY, S/O. MAMMAD,
PULIKKAPARAMBIL HOUSE,
KATTIPPARUTHI AMSOM DESOM
KUTTIPPURAM P.O. 679 571
MALAPPURAM DISTRICT.
18. PATHUTTY, W/O. MOHAMMED KUTTY,
KATTIPARUTHI AMSOM DESOM
KUTTIPPURAM P.O. 679 571
MALAPPURAM DISTRICT PRESENTLY RESIDING AT
KUNNAKKATTIL HOUSE, MANCHOLA
P.O. KALPAKANCHERY 676 551
MALAPPURAM DISTRICT.
19. ABDUL KADER, S/O. MAMMAD,
PULIKKAPARAMBIL HOUSE, KATTIPARUTHI AMSOM DESOM
KUTTIPPURAM P.O. 679 571
MALAPPURAM DISTRICT.
20. KADEEJA, D/O. MAMMAD,
W/O. KUNHI PARI, PRESENTLY RESIDING AT
PUZHANTHINDATHU HOUSE, MOOZHIKKAL,
P.O. CHELAVOOR 673 571
KOZHIKODE DISTRICT.
21. DEVAYANI, W/O. LATE THOREKKATTU KONDERAN
(P.T.S.), THORAKKATTU HOUSE, PAIKANNOOR 679 571
TIRUR TALUK, MALAPPURAM DISTRICT.
22. RAMACHANDRAN, S/O. LATE KONDERAN
THORAKKATTU HOUSE, KOOTTANAD,
P.O. KOOTTANAD 679 533. TIRUR TALUK
MALAPPURAM DISTRICT.
23. VIJAYAN, S/O. LATE KONDERAN
THORAKKATTU HOUSE, KOTTANAD P.O.,
KOOTTANAD 679 533, TIRUR TALUK
MALAPPURAM DISTRICT.
24. RAVEENDRANATH, S/O. LATE KONDERAN
THORAKKATTU HOUSE, PAIKANNOOR 679 571
TIRUR TALUK, (VIA) KUTTIPPURAM,
MALAPPURAM DISTRICT.
25. SASIDHARAN ALIAS AZIZ, S/O. LATE KONDERAN,
THORAKKATTU HOUSE, POOKKATRI DESOM,
P.O. EDAYOOR 676 554
MALAPPURAM DISTRICT.
OP(C) NO. 4019/2012
26. SANKARALAL, S/O. LATE KONDERAN
THORAKKATTU HOUSE, (VIA) KUTTIPPURAM
PAIKANNOOR 679 571, TIRUR TALUK
MALAPPURAM DISTRICT.
27. MINI, D/O. LATE KONDERAN AND W/O. GOPALAKRISHNAN,
PRESENTLY RESIDING AT KUTTATHU HOUSE,
P.O. EDAPPAL 679 576, TIRUR TALUK
MALAPPURAM DISTRICT.
28. GANGA DEVI, D/O. LATE KONDERAN,
W/O. MADANAN, PRESENTLY RESIDING AT
PULLANIKKATTIL HOUSE, KOZHIKKOTTERI DESAM
P.O. PATTAMBI 679 303, OTTAPPALAM TALUK
PALAKKAD DISTRICT.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 27-11-2012, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C) NO. 4019/2012
APPENDIX
PETITIONER(S) EXHIBITS
EXHIBIT P1. TRUE COPY OF THE ORDER IN IA NO.624/2008 IN OS NO.28/1998 OF THE
COURT OF THE SUBORDINATE JUDGE, TIRUR.
RESPONDENTS' EXHIBITS : NIL
/TRUE COPY/
P.A. TO JUDGE.
V. CHITAMBARESH, J
--------------------------------
OP(C) NO. 4019 OF 2012
------------------------------------
Dated this the 27th day of November, 2012
JUDGMENT
The petitioners sought to come on record as the legal heirs of the deceased 30th defendant in a suit for partition on the basis of a registered 'Will' dated 25.06.2005. The court below has by the order impugned dismissed the application for impleading on the premise that the execution of the 'Will' has not been duly proved.
2. The proceedings for impleadment under Order 22 Rule 5 are purely summary in nature and any finding on the 'Will' will not operate as res judicata in a subsequent suit. The petitioners are strangers to the suit and are at liberty to file a fresh suit for declaration of their right on the basis of the 'Will' notwithstanding the finding in the order impugned.
The Original Petition is disposed of subject to the above reservation.
V. CHITAMBARESH JUDGE ncd