Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 37 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

37. Endorsement of Testimonials.

- The testimonials signed by Chief Engineers should preferably be endorsed by the Engineer Superintendent or by the Master or other representative of the owner. Testimonials signed only by the Company's Superintendent or other officials will not, as a rule, be regarded as sufficient.