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[Cites 0, Cited by 0] [Section 212(1)] [Section 212] [Entire Act]

Union of India - Subsection

Section 212(1)(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(d)Officers of the I.N.R. and I.N.V.R. on retirement-Commander ...... I.N.R. (Retd.),-Commander......... I.N.V.R. (Retd.).