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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Chattisgarh - Subsection

Section 31(1)(b) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(b)that the staff, equipment, accommodation, training and other facilities for instruction and training provided in such University or Paramedical Institution or in any college or other institution affiliated to that University do not confirm to the standards prescribed by the Council;