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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(f) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(f)the municipality shall seek informations, with respect to, particulars of the applicants recommended under clause (e), details of work experience, particularly in the area of street vending within the jurisdiction of the municipality and such other details as it may think fit.