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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(b) in Tamil Nadu Educational Rules

(b)In respect of subjects other than those mentioned in sub-rule (a) the management of schools are at liberty to select such text-books as they deem most suitable from out of the list of text-books for use in recognised schools which the Text Book Committee constituted by the Government and the Director of School Education may approve and cause to be published in Tamil Nadu Government gazette.