Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Rajasthan - Subsection Section 7A(6) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983 (6)If the Committee approves the grant of license to the applicant, the licensing officer shall grant a license in Form 4 to the applicant.
