Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bombay Presidency - Section Section 4 in The Bombay Bhil Naik Inams Abolition Rules, 1955 4. Form of application for compensation. - An application for compensation under sub-section (2) of section 7 shall be made in the form hereto appended.
