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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(2)(c) in The Orissa Port Trust Act, 1962

(c)require such person to explain all matters relating thereto or to prepare and submit further statements in connection therewith according as such auditors deem it necessary or expedient.