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State of Uttar Pradesh - Section
Section 415 in Rules under the United Provinces Excise Act, 1910
415.
The systems of supply in Uttar Pradesh are :System of Supply| Kind of country liquor | System of supply |
| 1 | 2 |
| (1) Country spirit | (1) The contract supply system; and |
| (2) The outstill system (in out-lying areas only). | |
| (2) Tari | (1) The tree tax system; |
| (2) The auction-cum-tree tax system; | |
| (3) The tender-cum-tree tax system; | |
| (4) The farming system; and | |
| (5) The shop-to-shop system. |