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State of Uttar Pradesh - Section

Section 415 in Rules under the United Provinces Excise Act, 1910

415.

The systems of supply in Uttar Pradesh are :System of Supply
Kind of country liquor System of supply
1 2
(1) Country spirit (1) The contract supply system; and
  (2) The outstill system (in out-lying areas only).
(2) Tari (1) The tree tax system;
  (2) The auction-cum-tree tax system;
  (3) The tender-cum-tree tax system;
  (4) The farming system; and
  (5) The shop-to-shop system.
Contract supply system (country spirit)