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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

Bengal Presidency - Subsection

Section 62(1)(e) in The Calcutta Police Act, 1866

(e)regulating and controlling the conveyance of timber, bamboos, scaffold-poles, ladders, iron girders, beams or bars, boilers, or other unwidely articles or coal, or bricks, lime, or other building materials, through the streets, and the route and hours for such conveyance;