Himachal Pradesh High Court
H.P. Power Corporation Ltd. & Another vs . Deepan Devi & on 13 April, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
H.P. Power Corporation Ltd. & another vs. Deepan Devi & .
others RFA No. 256 of 2017 13.04.2023 Present: Mr. Vishwas Kaushal, Advocate, vice Mr. Vivek Negi, Advocate, for the appellants/non-applicants. None for respondents/non-applicants No.1 to 4.
Mr. Abhishek Dulta, Advocate, for applicants in CMP No. 2575 of 2023.
CMP No. 2575 of 2023 Two weeks' further time, as prayed, is granted to file response to the application.
List for consideration on 04.05.2023.
(Vivek Singh Thakur), Judge 13th April, 2023 (subhash) ::: Downloaded on - 13/04/2023 20:55:12 :::CIS