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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Mohinder Singh vs . Gumann Singh & Another. on 22 August, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Mohinder Singh Vs. Gumann Singh & another.

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Cr. Revision No. 181 of 2021 22.8.2022 Present: Ms.Anamika Chauhan, Advocate, vice Mr.Chander Shekhar Thakur, Advocate, for the petitioner.

Mr.Ashok Kumar, Advocate, vice Mr.Karan Singh Kanwar, Advocate, for respondent No. 1.

Ms.Divya Sood, Deputy Advocate General, for respondent No. 2.

As prayed, not opposed, time to deposit balance amount of 1,00,000/- is extended up to 21.9.2022.

List for consideration on 23rd September, 2022.

(Vivek Singh Thakur), Judge.

22nd August, 2022 (Keshav) ::: Downloaded on - 22/08/2022 20:06:56 :::CIS .

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