Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Goa - Subsection Section 16(2) in The Goa, Daman and Diu Barge (Taxation on Goods) Act, 1985 (2)No offence punishable under this Act shall be inquired into or tried by any court inferior to that of Judicial Magistrate of the First Class.
