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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(6)(e) in The Chennai Metropolitan Area Groundwater (Regulation) Act, 1987

(e)[ the existence of other sources of water other than wells compatibility;] [Substituted for clause (e) by the Chennai Metropolitan Area Groundwater (Regulation) Amendment Act, 2002 (Tamil Nadu Act 37 of 2002) with effect from 21st November 2002.]