Section 4(6)(iv) in National Financial Reporting Authority (Manner of Appointment and other Terms and Conditions of Service of Chairperson and Members) Rules, 2018

[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

(iv)one member to represent the Securities and Exchange Board of India, who shall be an officer not below the rank of Executive Director, ex-officio;

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