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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Special Accommodation Rules, 1959

(2)The head of each office shall send to the Estate Officer and to this Rent Officer, a copy of the consolidated list of the employees under his charge who have been allotted quarters in New Capital in the form (Occupancy Statement) prescribed in Schedule 'D' by the fifteenth of every month.