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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2) in Jammu and Kashmir Micro and Small Enterprises Facilitation Council Rules, 2017

(2)Directorates of Industries and Commerce of each division would provide secretariat assistance to the respective Council. Joint/Deputy Director, Industries and Commerce of each division shall work as Secretary to the Council, who can be empowered by the MSEFCs to issue notices or orders on behalf of the Council.