Delhi High Court - Orders
N.D.M.C. Auto Workshop Employees ... vs Rajendra Prasad Sati , Director, New ... on 18 July, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 374/2019
N.D.M.C. AUTO WORKSHOP EMPLOYEES
ASSOCIATION
.....Petitioner
Through: Mr.Manoj Kumar, Advocate.
versus
RAJENDRA PRASAD SATI , DIRECTOR, NEW DELHI
MUNICIPAL COUNCIL
.....Respondent
Through: Ms.Zubeda Begun, SC for
NDMC.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 18.07.2024
1. No urgency is espoused in the present matter.
2. The cause list is heavy and this Court is in the process of reconstructing the daily cause list in a proper and manageable manner, and thus, henceforth, the contempt cases shall be taken up on Monday, Wednesday & Friday.
3. Renotify on 25.10.2024.
DHARMESH SHARMA, J.
JULY 18, 2024/VLD This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/07/2024 at 04:11:42