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Delhi High Court - Orders

Rajesh Kumar Khanna & Anr vs Suntour Seafood Restaurant Pvt Ltd on 23 January, 2023

Author: Sachin Datta

Bench: Sachin Datta

                          $~9
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 642/2022 and I.A. Nos. 15167-69/2022, 15559/2022

                                RAJESH KUMAR KHANNA & ANR.                 ..... Plaintiffs
                                            Through: Mr. Rajesh Bhardwaj, Mr. Ajay
                                                     Tejpal and Mr. Kulvardhan Sharma,
                                                     Advocates.

                                                    versus

                                SUNTOUR SEAFOOD RESTAURANT PVT LTD ..... Defendant
                                            Through: None.

                                CORAM:
                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                    ORDER

% 23.01.2023 Learned counsel for the plaintiffs submits that the parties are in discussions to pursue the possibility of an amicable resolution of the matter.

At request, re-notify on 16th March, 2023.

SACHIN DATTA, J JANUARY 23, 2023 AK Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:24.01.2023 18:00:54