Delhi High Court - Orders
Rajesh Kumar Khanna & Anr vs Suntour Seafood Restaurant Pvt Ltd on 23 January, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 642/2022 and I.A. Nos. 15167-69/2022, 15559/2022
RAJESH KUMAR KHANNA & ANR. ..... Plaintiffs
Through: Mr. Rajesh Bhardwaj, Mr. Ajay
Tejpal and Mr. Kulvardhan Sharma,
Advocates.
versus
SUNTOUR SEAFOOD RESTAURANT PVT LTD ..... Defendant
Through: None.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 23.01.2023 Learned counsel for the plaintiffs submits that the parties are in discussions to pursue the possibility of an amicable resolution of the matter.
At request, re-notify on 16th March, 2023.
SACHIN DATTA, J JANUARY 23, 2023 AK Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:24.01.2023 18:00:54