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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1)(vi) in The Rabindra Bharati Act, 1981

(vi)to withdraw or to cancel degrees, titles, diplomas, certificates of other academic distinctions under such conditions as may be prescribed by Statutes and after giving the person affected a reasonable opportunity to present his case;