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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(xiii) in The Punjab Agricultural Produce Markets Act, 1961

(xiii)[ imparting education in marketing or agriculture directly by the Board or through Punjab Agricultural University, Ludhiana or any other body as may be specified by the State Government by notification] [Substituted by Punjab Act No. 14 of 2005.];