Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(7)] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(7)(a) in Punjab Water Resources (Management and Regulation) Act, 2020 (a)issue a tariff order accepting the application with such modifications or such conditions, as may be considered appropriate by the Authority; or