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State of Punjab - Section

Section 222 in Punjab Jail Manual, 1996

222.

(1)For the purposes of the appointment, transfer and promotion of warders and the better organisation of the warder establishment of the State, there shall be three circles, namely, the Patiala, Ferozepur, Amritsar comprising jails as mentioned below namely :
Patiala Circle Ferozepur Circle Amritsar Circle
1. Central Jail Patiala 1. Central Jail Ferozepur 1. Central Jail Amritsar
2. Central Jail Ludhiana 2. Central Jail Bhatinda 2. Central Jail Gurdaspur
3. District Jail Sangrur 3. District Jail Faridkot 3. District Jail Jalandhar
4. S.J. Ropar 4. S.J. Mansa 4. D.J. Hoshiarpur
5. S.J. Barnala 5. S.J. Muktsar 5. D.J.Kapurthala
6. S.J. Bassi-Pathana 6. S.J. Moga 6. S.J. Pathankot
7. S.J. Malerkotla 7. S.J. Fazilka 7. S.J. Patti
8. D.J. Nabha 8. S.J. Dasuya  
9. O.A.J. Nabha 9. S.J. Phagwara  
10. B.I.& J. Jail Ludhiana    
11. Women Jail Ludhiana    
(2)The Inspector-General may, in his discretion, at any time, transfer any jail from any one circle to any other circle or create one or more additional circles.
(3)The management of the warder establishment of each jail shall, for the purposes of and to the extent provided in these rules, rest with the Superintendent of the Head-quarters of the circle to which such jail for the time being is comprised.